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Mrs. Priya Jaiswal vs Maksudan Jaiswal
2022 Latest Caselaw 1041 Chatt

Citation : 2022 Latest Caselaw 1041 Chatt
Judgement Date : 24 February, 2022

Chattisgarh High Court
Mrs. Priya Jaiswal vs Maksudan Jaiswal on 24 February, 2022
               HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              FA No. 269 of 2015

                  Mrs. Priya Jaiswal Versus Maksudan Jaiswal



 24.02.2022        Mr. Anand Mohan Tiwari, Advocate for the appellant.

                   Mr. Avinash Chand Sahu, Advocate for respondent No.1 to 3.

Mr. Imtiaz Ali, Advocate for respondent No.4.

It is informed to the Court that another First Appeal bearing FA No. 199 of 2016 has been filed by the appellant arising out of judgment and decree passed by the trial Court where her claim for share of the property has been negated.

List this case after two weeks along with FA No. 199 of 2016.

Sd/-

(Narendra Kumar Vyas) Judge

Santosh

 
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