Dulari vs State Of Chhattisgarh
2022 Latest Caselaw 5480 Chatt

                                    1


                                                                      NAFR
              HIGH COURT OF CHHATTISGARH, BILASPUR
                           W.P.(227) No. 479 of 2018

1.

Dulari W/o Jagdish, Aged About 39 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

2. Gayatri S/o Mohan Chandrakar Aged About 49 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

3. Santoshi W/o Ramkumar Nayak, Aged About 38 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

4. Chameli W/o Ganeshuram Aged About 63 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

5. Champeshwar S/o Prabhulal Kalar Aged About 46 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

6. Khemraj S/o Shatrughan, Aged About 33 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

7. Nohar S/o Dashrath Aged About 38 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

8. Suresh Kumar S/o Shankar Prasad Aged About 44 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

9. Punaram S/o Tulsiram, Aged About 52 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

10. Mehataru S/o Paraghi Aged About 65 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

11. Lekharam S/o Mannuram, Aged About 46 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

12. Laxman S/o Bhodhram Patel Aged About 77 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

13. Kanhaiya S/o Chaituram Sonwani, Aged About 48 Years, R/o Village-

Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

14. Hemant S/o Madan Marar, Aged About 38 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

15. Ashok S/o Bharatlal, Aged About 46 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

16. Jitendra Kumar S/o Shyamlal Aged About 34 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

17. Baishakhu S/o Swaroop, Aged About 41 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

18. Ramesh Kumar S/o Mukundram Patel Aged About 51 Years, R/o Village-

Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

19. Nandkumar S/o Bisaru, Aged About 62 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

20. Budharu S/o Latel Rawat, Aged About 59 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

21. Shatruhan S/o Punuram Patel, Aged About 63 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

22. Ganesh S/o Pancham Yadav Aged About 31 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

23. Shyamlal S/o Jageshwar Aged About 48 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

24. Ramcharan Nayak S/o Paraghi Aged About 58 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

25. Kumar Devdas S/o Mangalu Aged About 63 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

26. Roshan Asgar S/o Gangadhar, Aged About 50 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

27. Manoj Kumar Asgar S/o Faganu Aged About 32 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

28. Sharda Bai W/o Madho Aged About 48 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

29. Kriparam Donkare S/o Madhu, Aged About 48 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

30. Rajesh Kumar S/o Shyamlal Aged About 33 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

31. Baldau Chandrakar S/o Lakhanlal Aged About 45 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

32. Diwakar Asgar S/o Gangadhar Aged About 49 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

33. Gularam Patel, S/o Baratram Aged About 60 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

34. Nandkumar Chandrakar S/o Fatturam Aged About 47 Years, R/o Village-

Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

35. Ganesh S/o Gannuram Aged About 44 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

36. Uderam Ratre S/o Maniram Aged About 38 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

37. Gopuram Yadav S/o Bagasram Aged About 53 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

38. Santosh Nayak S/o Lachchhiram Aged About 36 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

39. Shivkumar Nayak S/o Paraghi Aged About 45 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

40. Jagmohan Teli S/o Fekuram, Aged About 47 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

41. Hemlal S/o Mukund Aged About 34 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

42. Chatur Singh S/o Tula Ram Aged About 67 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

43. Johan Lal S/o Bisaru Aged About 44 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

44. Santosh S/o Ramprasad Kumhar Aged About 43 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

45. Ashabai W/o Raju Rawat Aged About 42 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

46. Meenabai W/o Ramgopal Aged About 48 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

47. Inderjeet S/o Puran Mehar Aged About 34 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

48. Dwarika Yadav S/o Budharu, Aged About 48 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

49. Ramnarayan S/o Seukram Gada Aged About 37 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

50. Shivprasad S/o Arun Kurmi Aged About 41 Years, R/o Village- Malidih, Police Station- Tumgaon, Tahsil and District- Mahasamund, Chhattisgarh

---- Petitioners Versus

1. The State of Chhattisgarh Through- The Secretary, Revenue Department, Mahanadi Bhawan, Naya Raipur, P.S. Rakhi, Tahsil and District- Raipur, Chhattisgarh

2. The Secretary, Agriculture Department, Mahanadi Bhawan, Naya Raipur, P.S. Rakhi, Tahsil and District- Raipur, Chhattisgarh

3. The Collector Mahasamund, Collectorate Campus, Mahasamund, P.S. Mahasamund, Tahsil and District- Mahasamund, Chhattisgarh

4. The Sub Divisional Magistrate, Mahasamund, Collectorate Campus, Mahasamund, P.S. Mahasamund, Tahsil and District- Mahasamund, Chhattisgarh

5. The Divisional Forest Officer, Mahasamund, Forest Department, Civil Lines, Nearby Collectorate, P.S. Mahasamund, Tahsil and District- Mahasamund, Chhattisgarh

6. The Deputy Commissioner, Tribal Welfare Department, Mahasamund, Civil Lines, Nearby Collectorate, Tahsil and District- Mahasamund, Chhattisgarh

---- Respondents

For Petitioners : Mr. Rajat Agrawal, Advocate For Respondents/State : Mr. Lalit Jangde, Dy.Govt. Advocate

Hon'ble Shri Justice Rakesh Mohan Pandey Order on Board 29.08.2022

1. Heard on admission.

2. This petition has been brought being aggrieved by the order dated

08.02.2018 (Annexure-P/1) passed by the Collector, District Mahasamund in

Revenue Case No. 29B-121 year 2017-18, by which Van Adhikar Manyata

Praman Patra granted to the petitioners were cancelled.

3. The petitioners are permanent resident of Village Malidih, Tahsil and District

Mahasamund. The petitioners were granted lease of forest lands in the year

2013-14.

4. Further grievance of the petitioners is that the State Government is not

purchasing the paddy cultivated and produced from the agricultural land

which was given through Van Adhikar Manyata Praman Patra to the

petitioners.

5. At this juncture, learned counsel for the petitioners submits that now the

State has started to purchase the paddy from the present petitioners and

thus, the petition may be disposed of in light of the judgment passed in W.P.

(227) No. 755 of 2014 and the similar issue was involved in that case.

6. Learned State counsel has no objection.

7. Considering the fact that the lease which was granted to the petitioners in

this case and the lease granted to the petitioners in W.P.(227) No. 755 of

2014 are same and they belong to same village, therefore, this petition is

disposed of in light of the ratio laid down in W.P.(227) No. 755 of 2014.

8. Accordingly, the writ petition is disposed of at the motion stage.

Sd/-

(Rakesh Mohan Pandey) Judge

vatti