Prakash Kaushik vs State Of Chhattisgarh
2022 Latest Caselaw 5185 Chatt

                   T OHIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                    CRA No. 584 of 2020
                      Prakash Kaushik Versus State Of Chhattisgarh

DB
Hon'ble Shri Sanjay K. Agrawal and
Hon'ble Shri Sachin Singh Rajput JJ.



      16.08.2022          None for the appellant.

                          Mr. Sunil Otwani, Additional A.G. for the State/respondent.

In the instant case the FSL report dated 04.10.2018 was filed

before the trial Court but it was not marked as exhibit.

The Director (Prosecution), Chhattisgarh is directed to file an

affidavit with explanation as to why the document was not exhibited

though it was already brought on record much prior to the delivery of

judgment.

List this case in the week commencing 5th September, 2022.

                                  Sd/-                                   Sd/-
                          (Sanjay K. Agrawal)                   (Sachin Singh Rajput)
                                 Judge                                  Judge




        Parul