M/S Siddhi Vinayak Construction ... vs State Of Chhattisgarh
2022 Latest Caselaw 5155 Chatt

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                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                             WPC No. 1498 of 2022
 M/s Siddhi Vinayak Construction Company Versus State of Chhattisgarh & Others



12/08/2022       This matter was reserved for judgment on 04.08.2022.

                 However, as it was felt that certain clarifications are required to

             be obtained, this matter is listed today under the heading of "to be

             spoken to".

                 While Mr. Bharat Gulabani, learned counsel for the petitioner is

             present, it is submitted by Mr. Vikram Sharma, learned Deputy

             Government Advocate that Ms. Astha Shukla, learned Government

             Advocate, who had appeared for respondents No. 1 to 3, could not

come to the Court because of personal difficulties and accordingly,

prays for listing the matter on some other day.

Prayer is allowed.

List this case on 17.08.2022 under the same heading i.e. "to be

spoken to" before this Bench.

                            Sd/-                               Sd/-
                (Arup Kumar Goswami)                   (Parth Prateem Sahu)
                       Chief Justice                          Judge

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