Cholamandalam Investment And ... vs Ghanshyam (Wrongly Mentioned As ...
2022 Latest Caselaw 2412 Chatt

Citation : 2022 Latest Caselaw 2412 Chatt
Judgement Date : 11 April, 2022

Chattisgarh High Court

Cholamandalam Investment And ... vs Ghanshyam (Wrongly Mentioned As ... on 11 April, 2022

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                              Order Sheet
                                         Cr.M.P. No. 597 of 2022

      Cholamandalam Investment And Finance Co. Ltd. Versus Ghanshyam (wrongly Mentioned As
                               Dhanshyam In The Judgment) Bharti




11.04.2022

As prayed by Shri Himanshu Soni, counsel for the Petitioner, post this matter in the

week after next. Sd/-

(Sanjay S. Agrawal) Judge

Nikita

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