Cseb And Others vs Kalashmati Bai And Others
2021 Latest Caselaw 2633 Chatt

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                   FA No. 77 of 2007
Chhattisgarh State Power Distribution Co. Ltd. And Others Versus Kalashmati Bai And
                                       Others




     29/09/2021          Shri G.S. Patel, counsel for the Appellants.
                         Shri A.N. Bhakta, counsel for Respondent No.1.

Heard on I.A.No.6, an application for enhancement of the amount of award in the light of the judgment dated 13.02.2015, passed by Hon'ble the Supreme Court in the matter of State of Madhya Pradesh Vs. Mehtaab, reported in 2015 (5) SCC 197.

The said application shall be considered at the time of final hearing.

Sd/-

(Sanjay S. Agrawal) Judge

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