Citation : 2021 Latest Caselaw 2562 Chatt
Judgement Date : 24 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
S.A. No.205 of 2021
P. Reddeya Vs. Ramchandra Rath
Mr. Sourabh Sharma, counsel for the appellant.
24/09/2021
Mr. Manoj Paranjpe, counsel for the respondent.
Heard.
Learned counsel for the appellant has prayed for order for staying the execution of the judgment and decree.
Learned counsel for the respondent gives an undertaking on behalf of the respondent that the respondent shall not press upon the execution proceeding, till the appeal is heard on admission. Hence, on this basis, there is no requirement to pass any order for stay.
Registry is directed to call the records of both the Courts below.
List this case in the week commencing 18 th of October, 2021.
Sd/-
(Rajendra Chandra Singh Samant) Judge
Monika
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