Mo. Jaabir vs State Of Chhattisgarh
2021 Latest Caselaw 2558 Chatt

Citation : 2021 Latest Caselaw 2558 Chatt
Judgement Date : 24 September, 2021

Chattisgarh High Court

Mo. Jaabir vs State Of Chhattisgarh on 24 September, 2021

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                             CRR No. 639 of 2021

                                   Mo. Jaabir Versus State of Chhattisgarh




24/09/2021         Shri A.K. Yadav, counsel for the applicant.

                   Shri Dinesh Tiwari, Dy. G.A. for the State.

                   Issue notice to the respondent.

State counsel accepts notice, therefore, notice need not be issued.

Counsel for the applicant seeks time to file certified copy of the impugned judgment.

As prayed by him, list this case on 01 st October, 2021.

Sd/-

(N.K. Chandravanshi) JUDGE

Kamde

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