Citation : 2021 Latest Caselaw 2504 Chatt
Judgement Date : 22 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1367 of 2019
Bhimendra Kumar Verma Versus State of Chhattisgarh
22/09/2021 Mr. Kashif Shakeel, Counsel for the Appellant.
Mr. Ghanshyam Patel, G.A. for the State/Respondent.
Arguments heard.
The matter is reserved for judgment.
Sd/-
(Arvind Singh Chandel) Judge
Shubham
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