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Sharad Goutam vs State Of Chhattisgarh
2021 Latest Caselaw 2503 Chatt

Citation : 2021 Latest Caselaw 2503 Chatt
Judgement Date : 22 September, 2021

Chattisgarh High Court
Sharad Goutam vs State Of Chhattisgarh on 22 September, 2021
                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                        Order Sheet
                                   CRA No. 1747 of 2017
                         Kamal Chandra Versus State of Chhattisgarh

                                        (Along with)

                          CRA No. 578/2019 & CRA No. 1292/2016




22/09/2021        Mr. Rishi Rahul Soni, Counsel for the Appellant in CRA No.
             1747/2017.

                  Mr. Akath Kumar Yadav, Counsel for the Appellants in CRA No.
             578/2019.

                  Mr. Vipin Tiwari, Counsel for the Appellant in CRA No.
             1292/2016.

                  Mr. Akhtar Hussain, P.L. for the State/Respondent.

Arguments heard.

The matters are reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

 
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