Citation : 2021 Latest Caselaw 2380 Chatt
Judgement Date : 16 September, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1094 of 2003
Sawarath Ram And Others Versus State Of Chhattisgarh
16/09/2021 Mrs. Indira Tripathi, counsel for the appellants.
Mr. Ishwar Jaiswal, P.L. for the State.
Arguments heard.
Reserved for judgment.
Sd/-
(Rajani Dubey) Judge
pkd
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