Sheikh Mohammad And Anr vs Meem Mohammad And Ors
2021 Latest Caselaw 2281 Chatt

Citation : 2021 Latest Caselaw 2281 Chatt
Judgement Date : 10 September, 2021

Chattisgarh High Court

Sheikh Mohammad And Anr vs Meem Mohammad And Ors on 10 September, 2021

                           HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet

                                            FA No. 84 of 2011

                     Sheikh Mohammad And Anr. Versus Meem Mohammad And Ors.




10.09.2021         Shri Kshitiz Shama appears on behalf of Shri Manish Sharma, counsel for the
             Appellants.
                   None for Respondents No.1 and 2, though served.

Shri Rakesh Pandey, counsel for Respondent No.3. Ms. Reena Singh, P.L. for the State/Respondent No.4. Heard finally.

Reserved for judgment.

Sd/-

(Sanjay S.Agrawal) JUDGE

vivek

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