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Satyanarayan Sharma vs Arvind Kumar Bhattar
2021 Latest Caselaw 2908 Chatt

Citation : 2021 Latest Caselaw 2908 Chatt
Judgement Date : 26 October, 2021

Chattisgarh High Court
Satyanarayan Sharma vs Arvind Kumar Bhattar on 26 October, 2021
                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                      FA No. 43 of 2021

            Satyanarayan Sharma & Another Versus Arvind Kumar Bhattar & Others




 26/10/2021          Shri Shobhit Koshta, counsel for the appellants.

                     Ms. Meena Shastri, counsel for the respondent No. 10.

Shri Mateen Siddiqui, Dy. A.G. for the State.

Shri, Ganesh Burman, counsel for the respondent No. 5

Shri Anurag Singh, counsel for the respondents No. 6 to 9.

Learned counsel appearing for the respondents submit that there are two more First Appeals arising out of the same impugned judgment which are FA No. 13/2021 and FA No. 78/2021, and there is a joint request for all the three appeals to be taken up for an analogous hearing.

As prayed for by the counsel for the parties let this matter be listed for hearing in the week commencing 15th November, 2021.

                           Sd/-                                         Sd/-
                     (P. Sam Koshy)                              (Rajani Dubey)
                         Judge                                      Judge




H.L. Sahu
 

 
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