Majda Khan vs Magma Fincorp Limited
2021 Latest Caselaw 2836 Chatt

                                     1


                                                              NAFR / AFR
             HIGH COURT OF CHHATTISGARH, BILASPUR
                     Arbitration Appeal No. 68 of 2021

1.     Majda Khan, W/o Hasim Khan, Aged about 40 years, R/o Ward No. 11
       Manpur, P.S. Tahsil & District Surajpur (C.G.)

2.     Hasim Khan, S/o Ali Mohammad, Aged about 45 years, R/o Ward No. 11
       Manpur, P.S. Tahsil & District Surajpur (C.G.)

                                                            ---- Appellants

                                  Versus

       Magma Fincorp Limited, Registered Address - 24 Park Street, Kolkata,
       700016, Through Branch Office - Kirti Complex, Ravindranagar Chowk,
       Bilaspur, District Bilaspur (C.G.)

                                                           ---- Respondent

(Cause-title taken from Case Information System)

For Appellants : Mr. Gyan Prakash Shukla, Advocate.

Hon'ble Shri Arup Kumar Goswami, Chief Justice

Judgment on Board

Per Arup Kumar Goswami, Chief Justice

22.10.2021

Mr. Gyan Prakash Shukla, learned counsel for the appellants

prays for withdrawal of the appeal to pursue the remedy as available in

law.

2. Accordingly, appeal is dismissed on withdrawal as prayed for.

3. On the prayer of Mr. Gyan Prakash Shukla, the Registry is

directed to return the certified copy of the order dated 31.07.2021, after

retaining a photocopy of the same.

Sd/-

(Arup Kumar Goswami) Chief Justice

Brijmohan