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Saroj Kumar Vaishnav vs Santosh Kumar Nat
2021 Latest Caselaw 2803 Chatt

Citation : 2021 Latest Caselaw 2803 Chatt
Judgement Date : 20 October, 2021

Chattisgarh High Court
Saroj Kumar Vaishnav vs Santosh Kumar Nat on 20 October, 2021
                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                    M.A.(C) No.80 of 2020
                     Saroj Kumar Vaishnav Versus Santosh Kumar Nat




20.10.2021         Shri Manoj Kumar Sinha, counsel for the Appellant.

                   None for Respondent No.1.

Shri Devarshi Thakur, counsel for Respondent No.2.

Shri PK Tulsiyan, Advocate present in the Courts appears and accepts notice on behalf of Respondent No.3.

Shri Sinha submits that the issue involved in this Appeal has already been clarified by the Allahabad High Court in the matter of Shailendra Tripathi and Another vs. Dharmendra Yadav and Others reported in SCC Online ALL 1360. He further submits that this Court has also settled the same issue, but at present, he is not having the copy of the judgment and therefore, prays for some time.

Heard in part.

Post this matter on 08.11.2021.

Sd/-

(Deepak Kumar Tiwari) JUDGE

Priya

 
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