Ramadhin Sonkar vs Tejbahadur Singh
2021 Latest Caselaw 2802 Chatt

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                   MAC No. 617 of 2016

                        Ramadhin Sonkar Versus Tejbahadur Singh




20/10/2021

Mr. Ashish Gupta, Advocate for the petitioner.

Mr. Raj Awasthi, Advocate for the State. Record perused, This is an exception to this Bench as the award under appeal has been passed by the under signed.

Therefore, registry is directed to take appropriate steps and ensure not to list such matters wherein, the order/judgment has been passed by the under signed.

It is settled principle of law that the matter/proceeding, which has already been dealt with by the concerned Judge should not be posted before the same Judge in any forum.

In view of above, post this matter before another Bench.

Sd/-

(Deepak Kumar Tiwari) Judge vaishali