Citation : 2021 Latest Caselaw 2779 Chatt
Judgement Date : 18 October, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 590 of 2021
Shubham Kumar Suryavanshi & others Versus Munnalal Suryavanshi &
Another
18/10/2021
Mr. Hanuman Prasad Agrawal, advocate for the appellant.
Heard on admission. Reserved for judgment.
Sd/-
(Deepak Kumar Tiwari) Judge
Rahul
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