R.A.Singh vs State Of Chhattisgarh
2021 Latest Caselaw 2722 Chatt

Citation : 2021 Latest Caselaw 2722 Chatt
Judgement Date : 6 October, 2021

Chattisgarh High Court

R.A.Singh vs State Of Chhattisgarh on 6 October, 2021

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                                CRA No. 1238 of 2002

                  Shyamkant Gupta Versus State of Chhattisgarh

                                        with

                         CRA Nos. 1250/2002 & 1264/2002



06.10.2021

Mr. Goutam Khetrapal, counsel for the Appellants.

Mr. Anurag Verma, PL for the State.

At the request of learned State counsel, list these cases in the next week.

In the meanwhile, learned counsel for the appellants is directed to supply copy of the judgment of the Court below to the State counsel.

Sd/-

(Rajani Dubey) Judge

V/-

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