Sharad Goutam vs State Of Chhattisgarh
2021 Latest Caselaw 3355 Chatt

Citation : 2021 Latest Caselaw 3355 Chatt
Judgement Date : 29 November, 2021

Chattisgarh High Court

Sharad Goutam vs State Of Chhattisgarh on 29 November, 2021

             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                            Cr.A. No. 25 of 2020
            Sharad Goutam & Others Versus State of Chhattisgarh

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29/11/2021         Mr. Rishi Rahul Soni, counsel for the appellants.

                   Mr. Sudeep Verma, Dy. G.A. for the respondent/State.

Heard the arguments of both the parties. The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

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