Manoj Kumar Sinha vs Smt. Susmita Sinha
2021 Latest Caselaw 3310 Chatt

Citation : 2021 Latest Caselaw 3310 Chatt
Judgement Date : 24 November, 2021

Chattisgarh High Court

Manoj Kumar Sinha vs Smt. Susmita Sinha on 24 November, 2021

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet

                                 FA(MAT) No. 42 of 2021
                    Manoj Kumar Sinha -Versus- Smt. Susmita Sinha




24/11/2021

Mr. Krishna Tandon, Advocate for the appellant.

Counsel for the petitioner prays for two weeks time for producing

the certified copy of the impugned judgment.

As prayed for, list this case after two weeks.

                           Sd/-                                       Sd/-
                     (P. Sam Koshy)                          (Parth Prateem Sahu)
                          Judge                                      Judge




    Ved

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