Keshav Prasad Sahu vs Natthulal Sahu
2021 Latest Caselaw 3264 Chatt

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              SA No. 153 of 2021
                  Keshav Prasad Sahu Versus Natthulal Sahu




22-11-2021         Mr. Yogendra Chaturvedi, counsel for the appellant.
                   Ms. Reena Singh, Panel Lawyer for the State.
                   Mr. R.R. Soni, counsel for respondents No. 7 & 8.

Learned counsel for the appellant prays for and is granted one week time to satisfy this court on the count that whether second appeal filed under Section 100 of CPC can be maintainable or not without challenging the judgment and decree passed by the trial Court and what would be its effective if the same is not challenged by the plaintiff and other respondents?.

List this matter on 30-11-2021.

Sd/-

(Narendra Kumar Vyas) Judge Raju