Firoz Agariya vs State Of Chhattisgarh
2021 Latest Caselaw 3211 Chatt

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 626 of 2021

Firoz Agariya and anr. Versus State Of Chhattisgarh

DB

Hon'ble Shri Justice Sanjay K.Agrawal & Hon'ble Shri Justice Arvind Singh Chandel

17/11/2021 Shri B.P.Rao, counsel for the appellant/s.

Shri Rajendra Tripathi, Panel Lawyer for the State.

List this case along with Cr.A.No.588/2021 as both the appeals arise out of common judgment passed by the Additional Sessions Judge, Fast Track Special Court (Special Act), Ramanujganj, District

- Balrampur (CG) against conviction awarded to the appellants.

                                 Sd/-                                Sd/-

                        ( Sanjay K. Agrawal)             (Arvind Singh Chandel)
                               Judge                             Judge




        Deepti