Raj Yadav @ Ashish Yadav vs State Of Chhattisgarh
2021 Latest Caselaw 300 Chatt

Citation : 2021 Latest Caselaw 300 Chatt
Judgement Date : 14 June, 2021

Chattisgarh High Court

Raj Yadav @ Ashish Yadav vs State Of Chhattisgarh on 14 June, 2021

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       CRA No.170 of 2015
                    Raj Yadav @ Ashish Yadav Versus State of Chhattisgarh




14/06/2021         Mr. Govind Ram Miri and Mr. KR Nair, Counsel for the
             Appellant.

                   Mr. Ghanshyam Patel, G.A. for the State/Respondent.

In view of judgment dated 17.05.2021 passed in MCRC 708/2021 passed by this High Court, let a notice be issued to the victim/informant of the case through registered mode.

PF within seven days.

List the matter for final hearing on 12.07.2021.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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