A. L. Sheikh vs State Of Chhattisgarh
2021 Latest Caselaw 809 Chatt

                                                                     NAFR

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                 WA No. 166 of 2020

     A. L. Sheikh S/o Late Shri Abdul Sattar Sheikh Aged About 57 Years
      Assistant Engineer, Public Health Engineering, Sub Division Rajim,
      District Gariyaband Chhattisgarh Resident Of Rajim Chhattisgarh
                                                           ---- Appellant

                                      Versus

   1. State Of Chhattisgarh (Through Secretary, Public Health Engineering
      Department) Mantralaya, Mahanadi Bhavan, Nava Raipur, Atal Nagar
      Chhattisgarh

   2. Under Secretary Public Health Engineering Department Mantralaya,
      Mahanadi Bhavan, Nava Raipur, Atal Nagar Chhattisgarh

   3. Engineer In Chief Public Health Engineering Department, Indrawati
      Bhawan, New Raipur, District- Raipur Chhattisgarh---- Respondents

For Appellant :- Mr. Pankaj Singh, Advocate For Respondent-State :- Mr. Sudeep Agrawal, Dy.A.G.

Hon'ble Shri Prashant Kumar Mishra, Ag.CJ Hon'ble Shri Parth Prateem Sahu, J Judgment On Board By

Prashant Kumar Mishra, Ag.CJ

02/07/2021

1. At the very outset, learned counsel for the appellant seeks

permission of the Court to withdraw the writ appeal.

2. Permission granted.

3. Accordingly, the writ appeal is dismissed as withdrawn.

                     SD/-                                 SD/-
          (Prashant Kumar Mishra)                   (Parth Prateem Sahu)
             Acting Chief Justice                          Judge
Ayushi