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Rajesh Yadav vs State Of Chhattisgarh
2021 Latest Caselaw 1426 Chatt

Citation : 2021 Latest Caselaw 1426 Chatt
Judgement Date : 28 July, 2021

Chattisgarh High Court
Rajesh Yadav vs State Of Chhattisgarh on 28 July, 2021
                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                             Proceedings through Video Conferencing
                                       CRR No.450 of 2021
                            Rajesh Yadav Versus State of Chhattisgarh



28.07.2021

Mr. Nishi Kant Sinha, Advocate for the applicant.

Mr. Dinesh Tiwari, Dy. Govt. Advocate for the State/non- applicant.

The case is listed for order on default. Learned counsel for the applicant submits that he has already filed certified copy of impugned judgment with covering memo.

Registry is directed to verify and proceed further. List this case on 02.08.2021.

Sd/-

(N.K. Chandravanshi) Judge

L/-

 
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