Sheetal vs Seetaram And Ors
2021 Latest Caselaw 1276 Chatt

Citation : 2021 Latest Caselaw 1276 Chatt
Judgement Date : 20 July, 2021

Chattisgarh High Court

Sheetal vs Seetaram And Ors on 20 July, 2021

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet

                                        FA No. 79 of 2011

                                Sheetal Versus Seetaram And Ors.

                                      Through video conference

20.07.2021   Shri Prakash Tiwari, counsel for the Appellant.
             None for Respondents No. 1 and 2, though served.

Shri Sanjeev Agrawal, P.L. for the State/Respondent No.3. Heard finally.

Reserved for judgment.

Sd/-

(Sanjay S.Agrawal) JUDGE

vivek

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