Citation : 2021 Latest Caselaw 3760 Chatt
Judgement Date : 16 December, 2021
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 473 of 2019
Smt. Durga Dwivedi Versus Kuber Grih Nirman Sahkari Samiti Maryadit
FA/198/2019
16/12/2021 Shri Neeraj Choubey, Counsel for the appellant in FA No.473 of 2019.
Shri Sourabh Sharma, Counsel for the appellant in FA No.198 of 2019.
Shri Vinod Kumar Ajay, Counsel appears on behalf of Shri B.P. Gupta,
Counsel for the respective respondent.
When two appeals have been preferred against the same judgment and decree filing of one paper-book would suffice the purpose.
Shri Sourabh Sharma, learned counsel for the appellant in FA No.198 of 2019 is directed to file the paper-book in accordance with the High Court Rules, 2007 within a period of five weeks.
Interim relief granted earlier in FA No.198 of 2019 shall continue till the next date of hearing.
Sd/- Sd/-
(Goutam Bhaduri) (Rajani Dubey)
Judge Judge
ashu
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