Chandrashekhar @ Babloo Sahu vs Kundan
2021 Latest Caselaw 3702 Chatt

                          HIGH COURT OF CHHATTISGARH, BILASPUR

                                               Order Sheet

                                         ACQA No. 231 of 2021

                    Chandrashekhar @ Babloo Sahu Versus Kundan & another




14/12/2021         Mr. A.S. Rajput, Advocate for appellant.

                   Ms. Shivali Dubey, PL for State.

                   Heard on application praying for exemption from filing certified copy of impugned

             judgment.

                   After due consideration, the application is allowed.

                   Record of the case concerned is summoned from the Court below.

                   Issue notice to respondent No.1. PF as per rules.

List this case after four weeks.

                                  Sd/-                                           Sd/-

                           (R.C.S. Samant)                                (Arvind Singh Chandel)
                                 Judge                                           Judge




   Nisha