Bhaira (Dead) Through Lrs vs Toranlal And Others
2021 Latest Caselaw 2055 Chatt

Citation : 2021 Latest Caselaw 2055 Chatt
Judgement Date : 27 August, 2021

Chattisgarh High Court

Bhaira (Dead) Through Lrs vs Toranlal And Others on 27 August, 2021

            HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                       Second Appeal No.33 of 2009

         Bhaira (dead) through LR's Versus Toran Lal and others




27/8/2021        Proceedings of this matter have been taken-up through
            video conferencing.

                 Mr.Prakash       Tiwari,   counsel    for     LR's   of   the
            appellant/defendant.

                 Mr.Sudhir Kumar Verma, counsel for respondents No.1 to

4/plaintiffs.

Mr.Avinash Singh, P.L. for respondent No.5/State.

Arguments heard.

Reserved for judgment.

Parties are liberty to file written submission by 31st August, 2021.

Sd/-

(Sanjay K. Agrawal) Judge

B/-

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