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Vinod Kumar Singh vs State Of Chhattisgarh
2021 Latest Caselaw 2011 Chatt

Citation : 2021 Latest Caselaw 2011 Chatt
Judgement Date : 25 August, 2021

Chattisgarh High Court
Vinod Kumar Singh vs State Of Chhattisgarh on 25 August, 2021
               HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                    Proceeding Through Video Conferencing

                              MCRC No. 5686 of 2021
                 Vinod Kumar Singh Versus State Of Chhattisgarh




25/08/2021

Mr. B.P. Singh, counsel for the applicant.

Mr. C.B. Kesharwani, P.L. for the State.

Learned counsel for the applicant prays for time to file certified copy of judgment of acquittal of the applicant.

Time, as prayed for, is allowed.

List this case after two weeks.

-Sd/-

(Gautam Chourdiya) Judge

Chandrakant

 
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