Mohd. Shakil vs State Of Chhattisgarh
2021 Latest Caselaw 1904 Chatt

Citation : 2021 Latest Caselaw 1904 Chatt
Judgement Date : 23 August, 2021

Chattisgarh High Court

Mohd. Shakil vs State Of Chhattisgarh on 23 August, 2021

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                    Proceeding Through Video Conferencing

                              MCRC No. 5201 of 2021
                    Mohd. Shakil Versus State Of Chhattisgarh




23/08/2021

Mr. Chitendra Singh, counsel for the applicant.

Mr. C.B. Kesharwani, P.L. for the State.

Learned counsel for the applicant prays for time to file certified copy of judgment of acquittal of the applicant.

Time, as prayed for, is allowed.

List this case after two weeks.

-Sd/-

(Gautam Chourdiya) Judge

Chandrakant

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