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Anil Rajkumar Mukerji And Ors vs Rt Rev Paritosh Canning And Ors
2026 Latest Caselaw 2452 Cal/2

Citation : 2026 Latest Caselaw 2452 Cal/2
Judgement Date : 30 March, 2026

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Calcutta High Court

Anil Rajkumar Mukerji And Ors vs Rt Rev Paritosh Canning And Ors on 30 March, 2026

Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
OD-10,11

                                             ORDER SHEET
                                   IN THE HIGH COURT AT CALCUTTA
                                    CIVIL APPELLATE JURISDICTION
                                            ORIGINAL SIDE



                                            APDT/6/2025
                                          WITH CS/111/2019
                                          IA NO:GA/1/2025
                                 ANIL RAJKUMAR MUKERJI AND ORS
                                               -VS-
                                RT REV PARITOSH CANNING AND ORS
                                                 --

APDT/7/2025 IA NO:GA/1/2025 ASSOCIATION OF LA MARTINIERE ALUMNI

-VS-

RT. REV. PARITOSH CANNING AND ORS

BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA And The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: March 30, 2026.

Mr. A.K. Awasthi, Adv., for appellants. Mr. S. Narayan, Adv.; Mr. P. Sinha, Adv.; Mr. B.P.Tiwari, Adv.; Ms. S. Das, Adv.;Mr. T. Dasgupta, Adv.;

Mr. A. Agarwal, Adv., for respondents.

1. The Court: Having heard the learned counsel for the parties, the matters stand adjourned and be

listed on April 20, 2026 at 2 p.m.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY, J.) tk

 
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