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Abhishek Agarwalla & Ors vs Kailash Nevatia And Ors
2026 Latest Caselaw 2432 Cal/2

Citation : 2026 Latest Caselaw 2432 Cal/2
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Abhishek Agarwalla & Ors vs Kailash Nevatia And Ors on 30 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-17

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                 IA NO. GA/11/2025
                                   In CS/43/2016

                           ABHISHEK AGARWALLA & ORS.
                                       Vs
                            KAILASH NEVATIA AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 30th March, 2026.

Appearance:

Mr. Shiv Ratan Kakrania, Adv.

...for the plaintiff

Mr. Nirmalya Dasgupta, Adv.

Mr. Dibanath Dey, Adv.

...for the defendant no. 4

Mr. Siddhartha Banerjee, Adv.

Mr. Arnab Dutta, Adv.

Rabindra Kumar Pathak, Adv. Mr. Prashant Kumar Singh, Adv. Mr. Sailendra Nath Chakraborty, Adv. Mr. Anshu Nath Chakraborty, Adv.

Mr. Sabyasachi Hazra, Adv. ...for the applicant/defendant no. 5.

The Court:- Let the application appear in the list for hearing on 20 th May,

2026.

Affidavit-in-Reply filed in Court today on behalf of Defendant No. 5 be kept

in record. Let a copy be served.

Exchange of affidavits, if any, shall be complete in the meantime.

(SUGATO MAJUMDAR, J.)

S.Seal

 
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