Citation : 2026 Latest Caselaw 2247 Cal/2
Judgement Date : 24 March, 2026
ORDER SHEET OD-5 to 10 and 35 to 63
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IA NO. GA/238/2022
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/276/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/277/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/278/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS.
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/285/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/289/2026
In
2
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS.
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/191/2019
(Old No: GA/352/2019)
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS.
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/218/2021
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS.
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/222/2021
In CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS
IA NO. GA/225/2021
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS
IA NO. GA/240/2022
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS
3
IA NO. GA/243/2023
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/246/2023
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS
IA NO. GA/247/2023
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/249/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/250/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/252/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
4
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/254/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS
IA NO. GA/255/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/256/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/257/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/258/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS.
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/259/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
5
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/260/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/261/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/262/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/263/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/264/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/265/2024
In
CS/978/1935
6
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/266/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/267/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/268/2024
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/275/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/279/2025
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
IA NO. GA/280/2025
7
In
CS/978/1935
KANTIMOY KUNDU CHOWDHURY AND ORS
Vs
SUMITRA KUNDU CHOUDHURY AND ORS.
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date: 24th March, 2026.
Appearance:
Mr. Abishek Halder, Adv.
Mr. Saptarshi Bhattacharyya, Adv.
Ms. Madhurima Basu, Adv.
Mr. Debabrata Halder, Adv.
... for the applicant
Mr. Alok Kumar Ghosh, Adv.
Mr. Nilotpal Chatterjee, Adv.
Ms. Manisha Nath, Adv.
...For The KMC
Mr. Sourojit Dasgupta, Adv.
Mr. Sounak Banerjee, Adv.
Mr. Rajesh Jana, Adv.
.... Appear
Mr. Siddhartha Banerjee, Adv. Mr. Abhisek Baran Das, Adv.
...For Applicants (in GA 254 of 2024 to GA 267 of 2024)
Mr. Golam Mastafa, Adv.
Ms. Madhumita Patra, Adv.
..For the majority of co-sharers (in item no. 35 (GA/191/2019, CS/978/1935 to item no. 63 GA/280/2025, CS/978/1935)
Mr. Golam Mastafa, Adv.
Mr. Surajit Maity, Adv.
... Joint Receivers
Mr. Paritosh Sinha, Adv.
Mr. Debraj Sahoo, Adv.
Mr. Arindam Mandal, Adv.
...For the State
The Court :- The Learned Advocate representing the KMC expressed
difficulties on the part of concerned officers comprising the team to have been
constituted by the Commissioner of Kolkata Municipal Corporation. The
Commissioner of the Kolkata Municipal Corporation is at liberty to re-constitute
the team with the officers apart from the earlier officers to carry out the earlier
directions of this Court.
The Learned Advocate representing the applicants in item nos. 46 to 59
seeks further time to file the reply and the same is allowed.
Next date be fixed on 18th June, 2026, prior to which the order dated 2 nd
February, 2026 is to be complied with and the affidavit-in-reply is to be filed.
(ANANYA BANDYOPADHYAY, J.)
DB
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