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Pushpa Devi Mohta And Ors vs Brh Wealth Kreators Limited And Ors
2026 Latest Caselaw 2068 Cal/2

Citation : 2026 Latest Caselaw 2068 Cal/2
Judgement Date : 19 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Pushpa Devi Mohta And Ors vs Brh Wealth Kreators Limited And Ors on 19 March, 2026

OD-169
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                           IA No. GA-COM/1/2024
                             CS-COM/805/2024

                     PUSHPA DEVI MOHTA AND ORS
                                -VS-
                BRH WEALTH KREATORS LIMITED AND ORS

 BEFORE:
 The Hon'ble JUSTICE KRISHNA RAO
 Date : 19th March, 2026.
                                                                          Appearance:
                                                                 Ms. Arpita Saha, Adv.
                                                         Mr. Ashis Kr. Mukherjee, Adv.
                                                             Mr. Sourabh Prasad, Adv.
                                                                    ... for the plaintiffs

                                                     Mr. Jishnu Chowdhury, Sr. Adv.
                                                                 Mr. S. Banerjee, Adv.
                                                                  Mr. V. Kothari, Adv.
                                                                Mr. A. Agarwalla, Adv.
                                                               Mr. S. Majumder, Adv.
                                                     ...for the defendant Nos.1-4,8, 16

                                                            Mr. D. N. Sharma, Sr. Adv.
                                                                Mr. Anunoy Basu, Adv.
                                                               Mr. S. Mookherjee, Adv.
                                           ... for the defendant no.11 (HDFC Bank Ltd.)

                                                       Mr. Prasanta Kumar Dutt, Adv.
                                                       Mr. Susanta Kumar Dutt, Adv.
                                                       Mr. Syamantak Banerjee, Adv.
                                                            ... for the defendant no.12

                                                               Mr. Anunoy Basu, Adv.
                                              ... for the defendant no.14 (BSE Limited)

                                                               Mr. Ayan Poddar, Adv.
                                                                 Mr. Ayan Dutta, Adv.
                                                                Mr. T. Abraham, Adv.
                                                           Ms. Varuna Bhanrale, Adv.
                                                           Ms. Jojongandha Ray, Adv.
                                                              Ms. Ananya Sinha, Adv.
                                                                Ms. Anjali Shaw, Adv.
                                                            ... for the defendant no.18

     1.

Learned counsel for the plaintiffs submits that the interim order is

till tomorrow and prayed for extension of interim order.

2. In view of the submissions made by the counsel for the plaintiffs,

interim order is extended till 2nd April, 2026, or until further orders,

whichever is earlier.

3. Let the matter remain in the list.

(KRISHNA RAO, J.)

S.De

 
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