Mukesh Jalan vs Manglesh Jalan And Anr
2026 Latest Caselaw 2000 Cal/2

Calcutta High Court

Mukesh Jalan vs Manglesh Jalan And Anr on 18 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 17 to 19
                IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                          ORIGINAL SIDE


                        CSOS/3/2022
                      IA NO: GA/1/2022
                       MUKESH JALAN
                              VS
                   MANGLESH JALAN AND ANR

                                With

                           CS/93/2022
                        IA NO: GA/1/2022
                         MUKESH JALAN
                                VS
                        MANGLESH JALAN

                                With

                        CSOS/1/2022
                      IA NO: GA/2/2026
                      MANGLESH JALAN
                              VS
                    MUKESH JALAN AND ANR


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 18th March, 2026.

Appearance:

Ms. Subhashree Hazra, Adv. ...for the plaintiff in CSOS/1/2022 and for the defendant in CSOS/3/2023

Mr. Ashis Kr. Mukherjee, Adv. Ms. Sulagna Mukherjee, Adv. Mr. Sourabh Prasad, Adv. ...for the plaintiff in 19

Mr. Sayan Ganguly, Adv. Ms. Meghna Dhar, Adv.

...for the def. in 19

The Court:-

GA/2/2026 in CSOS/1/2022

GA/2/2026 is filed by the Plaintiff namely, Manglesh Jalan praying

for withdrawal of the suit.

Learned Counsel for the Defendant did not raise any objection.

Let the suit be dismissed as withdrawn along with all applications.

GA/1/2022 in CS/93/2022

Additional written statement against the counter-claim in

CS/93/2022 shall be filed by the Plaintiff on or before the returnable date.

This suit will appear in the list on 11th May, 2026.

GA/1/2022 in CSOS/3/2022

Originating Summons suit i.e., CSOS/3/2022 shall appear in the

list for hearing on 6th May, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)