Nitin Hire Purchase Private Limited vs Venkata Subba Rao Yadlapati And Another
2026 Latest Caselaw 1977 Cal/2

Calcutta High Court

Nitin Hire Purchase Private Limited vs Venkata Subba Rao Yadlapati And Another on 17 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-2

                        In The High Court at Calcutta
                            Commercial Division
                               Original Side

                             CS-COM/29/2026

                NITIN HIRE PURCHASE PRIVATE LIMITED
                                VS
             VENKATA SUBBA RAO YADLAPATI AND ANOTHER

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : March 17, 2026.

Appearance:

Mr. Debdut Mukherjee, Adv.

Ms. Joyshree Ghosh, Adv.

Ms. Jyoti Barai, Adv.

..for the plaintiff.

The Court: The non-starter report dated February 10, 2026,

Annexure- 'K' at page 86 to the plaint shows that the pre-litigation

mediation between the parties has failed.

In view of the averments made in paragraphs 6(b), 17 and 18 read

with paragraph 32 of the plaint, leave is granted under Clause 12 of the

Letters Patent to institute the suit before this Court.

The plaint stands admitted subject to scrutiny by the department.

(ANIRUDDHA ROY, J.)

Arsad