Revenue Department vs Dalgreen Agro Pvt Ltd
2026 Latest Caselaw 1933 Cal/2

Calcutta High Court

Revenue Department vs Dalgreen Agro Pvt Ltd on 17 March, 2026

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

OD-1 to 4
               IN THE HIGH COURT AT CALCUTTA
                CIVIL APPELLATE JURISDICTION
                        ORIGINAL SIDE

                        APO/96/2024

   STATE OF WEST BENGAL THROUGH THE PRINCIPAL SECRETARY,
                    REVENUE DEPARTMENT
                            VS
                   DALGREEN AGRO PVT LTD

                            wt2

                       APO/114/2023
               INDORAMA INDIA PRIVATE LIMITED
                            VS
            COLLECTOR OF STAMP REVENUE, KOLKATA

                            wt3

                        APO/26/2025
                      IA NO: GA/1/2025
               DALGREEN AGRO PRIVATE LIMITED
                              VS
               STATE OF WEST BENGAL AND ORS

                            wt4

                        APOT/86/2025
                      IA NO: GA/1/2025

            COLLECTOR OF STAMP REVENUE KOLKATA
                             VS
               INDORAMA INDIA PRIVATE LIMITED


  BEFORE :
  THE HON'BLE JUSTICE RAJASEKHAR MANTHA
                      And
  THE HON'BLE JUSTICE RAI CHATTOPADHYAY
  Date : 17th March, 2026



                                                                Appearance:
                                              Mr. Abhijit Chatterjee, Sr. Adv.
                                            Mr. Soumya Majumder, Sr. Adv.
                                               Mr. Agnibesh Sengupta, Adv.
                                                      Ms. Rusha Saha, Adv.
                                                        Mr. Soham Sen, Adv.
                                      ..for the appellant in APO/114/2023
                                   2


                                                           Mr. Rupak Ghosh, Adv.
                                                               Mr. Pranit Bag, Adv.
                                                         Mr. Aniket Agarwal, Adv.
                                         ..for the appellant in APO/26/2025 and
                                                     Respondent in APO/96/2024

Mr. Ayan Banerjee, Adv.

Mr. Debangsu Dinda, Adv.

Mr. Ajay Chowdhury, Adv.

..for the State

1. Mr. Abhijit Chatterjee, learned Senior Advocate representing the

appellant in APO/114/2023, has substantially concluded his

submissions except for a small portion.

2. This Court is now inclined to hear the other aggrieved private

respondent against the State, namely, M/s. Dalgreen Agro Private

Limited.

3. The State shall make a comprehensive submission in opposition to

the stand of the writ petitioners.

4. Thereafter, replies may be given if the parties feel the need to do so.

5. List the matters on 23rd March, 2026, as the first item.

(RAJASEKHAR MANTHA, J.)

(RAI CHATTOPADHYAY , J.)

bp./kc