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Sidhartha Dealer Llp vs Orient Beverages Ltd. And Ors
2026 Latest Caselaw 1909 Cal/2

Citation : 2026 Latest Caselaw 1909 Cal/2
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sidhartha Dealer Llp vs Orient Beverages Ltd. And Ors on 16 March, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD- 30
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                      CS/257/2016

                               SIDHARTHA DEALER LLP
                                       VS
                          ORIENT BEVERAGES LTD. AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Ms. Anyapurba Banerjee,Adv.

...for the plaintiff

Mr. Arif Ali, Adv.

Mr. Arnab Sardar, Adv.

...for the defendant nos. 2 & 4

The Court:- The matter is adjourned to 15 th May, 2026 for filing

Commissioner's Report.

This matter will appear in the list under the heading "Witness Action".

(SUGATO MAJUMDAR, J.) s.chandra

 
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