Reconstruction Company Pvt Ltd. And Ors vs Orient Beverages Limited
2026 Latest Caselaw 1785 Cal/2

Calcutta High Court

Reconstruction Company Pvt Ltd. And Ors vs Orient Beverages Limited on 11 March, 2026

OD- 45

                                 ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  EC/20/2025

                         IA NO: GA/1/2025, GA/2/2025

                 SQUARE FOUR ASSETS MANAGEMENT AND
               RECONSTRUCTION COMPANY PVT LTD. AND ORS.
                                 VS
                      ORIENT BEVERAGES LIMITED


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 11th March, 2026

Appearance:

Mr. Ratnanko Banerji, Sr. Adv. Ms. Sristi Barman Roy, Adv.

Ms. Sudipta Paul, Adv.

Ms. Sarbani Ghosal, Adv.

...For the Decree-holder

Mr. Rahul Singh, Adv.

....For Applicant in GA 2 of 2025

Mr. Mainak Bose, Sr. Adv.

Mr. Rahul Singh, Adv.

...For the Applicant in GA 1 of 2025

Mr. Kaushik Banerjee, Adv. Ms. Rashmita Sen, Adv.

...For the Judgment Debtor

Mr. Jayanta Kumar Dhar, Adv.

Ms. Arpita Das Jana, Adv.

...For the Joint Special Officers

The Court:- In compliance with the order dated 13th February, 2026 the

Learned Special Officer has filed a report. Let the same be kept on record. A

copy of the said report has been served upon the Learned Advocates

representing the respective parties.

Next date be fixed on 24th March, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM