Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. & Ors
2026 Latest Caselaw 1765 Cal/2

Calcutta High Court

Kanak Project Ltd vs Amrita Bazar Patrika Pvt.Ltd. & Ors on 11 March, 2026

   OD-27 to 29
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                  IA NO. GA/11/2016
                                (Old No: GA/902/2016)
                                          In
                                      CS/37/1998

                              KANAK PROJECT LTD.
                                      Vs
                      AMRITA BAZAR PATRIKA PVT.LTD. & ORS.

                                   IA NO. GA/12/2023
                                           In
                                       CS/37/1998

                             KANAK PROJECT LTD.
                                     Vs
                    AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.

                                   IA NO. GA/14/2025
                                           In
                                       CS/37/1998

                             KANAK PROJECT LTD.
                                      Vs
                    AMRITA BAZAR PATRIKA PVT.LTD. AND ORS.


   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 11th March, 2026.

Appearance:

Mr. Sankarsan Sarkar, Adv.

Mr. A. Basu, Adv.

For the Plaintiff

Mr. S. Jhunjhunwala, Adv.

Ms. A. Chowdhury, Adv.

For the defendant No.2

Mr. Pratik Ghosh, Adv.

Mr. A. Roy Chowdhury, Adv.

The Court : The Learned Advocate representing the Plaintiff has filed affidavit-

in-reply. Let the same be kept on record.

A copy of the affidavit-in-reply has been served upon the Learned Advocate

representing the Defendant No.2.

Next date be fixed on 21st April, 2026 at 12.00 P. M.

(ANANYA BANDYOPADHYAY, J.)

A Dey