M/S. Banwarilal Pasari vs Anandilal Narendra Kumar And Ors
2026 Latest Caselaw 1643 Cal/2

Calcutta High Court

M/S. Banwarilal Pasari vs Anandilal Narendra Kumar And Ors on 9 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-48
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                 CS/142/2001

                         M/S. BANWARILAL PASARI
                                  VS
                   ANANDILAL NARENDRA KUMAR AND ORS.

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 9th March, 2026.

Appearance:

Mr. Abhrajit Mitra, Sr.Adv. Mr. Sarvapriya Mukherjee, Adv.

Mr. Arif Ali, Adv.

Mr. Arnab Sardar, Adv.

...for the plaintiff.

Mr. Dhruba Ghosh, Sr. Adv. Mr. Debmalya Ghosal, Adv.

Mr. Vivek Basu, Adv.

Ms. A. Chowdhury, Adv Mr. Souvik Ghosh, Adv. ...for the defendant no. 1.

Mr. Debojyoti Mondal, Adv. Ms. Manju Jaiswal, Adv.

..for def. 10.

Mr. Rishad Medora, Adv. Ms. Priyanka Mitra, Adv. ...for defendant no. 11

The Court:- Argument is adjourned to 16th March, 2026. Notes of

arguments shall be filed in the meantime peremptorily with prior service of

copy.

The Learned Counsel for both parties agree that notes of arguments

shall be filed on or before 12th March, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)