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M/S Ugro Capital Limited vs Bharat Electrical Accessories (P) Ltd. ...
2026 Latest Caselaw 232 Cal/2

Citation : 2026 Latest Caselaw 232 Cal/2
Judgement Date : 27 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

M/S Ugro Capital Limited vs Bharat Electrical Accessories (P) Ltd. ... on 27 January, 2026

OCD-13                                                                               2026:CHC-OS:34

                                    ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                   AP-COM/891/2025

                       M/S UGRO CAPITAL LIMITED
                                  VS
             BHARAT ELECTRICAL ACCESSORIES (P) LTD. AND ORS.


BEFORE:
THE HON'BLE JUSTICE GAURANG KANTH
Date: 27th January, 2026.

                                                                        Appearance:
                                                       Mr. Swatarup Banerjee, Adv.
                                                             Mr. K. K. Pandey, Adv.
                                                            Ms. Sonia Nandy, Adv.
                                                           Ms. Mallika Bothra, Adv.
                                                                 ...for the petitioner

                                                                Mr. Ishaan Saha, Adv.
                                                          Ms. Bhawna Tekriwal, Adv.
                                                      ...for the respondent nos.1 to 3

Mr. Shounak Mukhopadhyay, Adv.

Mr. Shivam Bhimsaria, Adv.

Ms. Akansha Singhania, Adv.

...for the respondent nos.4 to 6

The Court:- At the outset, learned Counsel for the petitioner states

that he is not seeking any relief against the respondent nos.4 to 6. He further

states that the disputes between the parties are pending adjudication before

the Hon'ble Supreme Court in SLP No.35407 of 2025.

Hearing is concluded.

Reserved for Judgment.

(GAURANG KANTH, J.)

S. A. AR (C R)

 
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