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Shree Bajrang Land And Trading Company vs Biren Commercial Private Limited And ...
2026 Latest Caselaw 220 Cal/2

Citation : 2026 Latest Caselaw 220 Cal/2
Judgement Date : 22 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Shree Bajrang Land And Trading Company vs Biren Commercial Private Limited And ... on 22 January, 2026

Author: Debangsu Basak
Bench: Debangsu Basak
OCD-3
                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                          COMMERCIAL DIVISION

                             AO-COM/25/2025
                          IA No. GA-COM/1/2025

             SHREE BAJRANG LAND AND TRADING COMPANY
                               -Vs-
             BIREN COMMERCIAL PRIVATE LIMITED AND ORS

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
             -AND-
The Hon'ble JUSTICE MD. SHABBAR RASHIDI

Date: January 22, 2026.
                                                                      Appearance:
                                                Mr. Jishnu Chowdhury, Sr. Adv.
                                                Mr. Sarvapriya Mukherjee, Adv.
                                                        Mr. Varun Kothari, Adv.
                                                          Mr. A. Agarwalla, Adv.
                                                      Ms. Priyanka Garain, Adv.
                                                              ...for the appellant

                                                 Mr. Soumabho Ghose, Adv.
                                                 Mr. Saptarshi Mandal, Adv.
                                                Ms. Tiana Bhattacharya, Adv.
                                                           ...for the respondents

The Court : Heard learned senior advocate appearing for the

appellant.

Heard learned advocate appearing for the respondents.

Hearing concluded.

Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

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