Union Of India vs Senbo Engineering Limited
2026 Latest Caselaw 202 Cal/2

Calcutta High Court

Union Of India vs Senbo Engineering Limited on 21 January, 2026

Author: Debangsu Basak

Bench: Debangsu Basak

OCD-1 wt 2
                           IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                 (COMERCIAL DIVISION)
                                    ORIGINAL SIDE

                                AO-COM/36/2024
                                     WITH
                                AP-COM/208/2024

                                 UNION OF INDIA
                                      VS
                           SENBO ENGINEERING LIMITED

                                       wt2

                                  OCOT/1/2025
                                 UNION OF INDIA
                                      VS
                           SENBO ENGINEERING LIMITED

BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
                     AND
The Hon'ble JUSTICE MD. SHABBAR RASHIDI
Date : January 21, 2026.

                                                                      Appearance:
                                                           Mr. Sidhartha Lahiri, Adv.
                                                         Mr. Nandlal Singhania, Adv.
                                                            Ms. Amrita Pandey, Adv.
                                                                  ...for the appellant.

                                                        Mr. Pradip Kr. Dutta, Sr. Adv.
                                                            Mr. Nilay Sengupta, Adv.
                                                              Mr. Sujit Banerjee, Adv.
                                                               Mr. Modit Gupta, Adv.
                                                                ...for the respondent.

The Court: Heard learned Advocate appearing for the appellant. Heard

learned Senior Advocate appearing for the respondent.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

KB AR (CR)