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J. H. Industrial Corporation vs Vijendra Kumar Goel
2026 Latest Caselaw 201 Cal/2

Citation : 2026 Latest Caselaw 201 Cal/2
Judgement Date : 21 January, 2026

[Cites 0, Cited by 0]

Calcutta High Court

J. H. Industrial Corporation vs Vijendra Kumar Goel on 21 January, 2026

ORDER SHEET                                                       OD- 11 to 13


                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                             IA NO. GA/1/2023
                                     In
                               EC/507/2016
                     J. H. INDUSTRIAL CORPORATION
                                     Vs
                         VIJENDRA KUMAR GOEL

                             IA NO. GA/4/2024
                                     In
                               EC/507/2016
                     J. H. INDUSTRIAL CORPORATION
                                     Vs
                         VIJENDRA KUMAR GOEL

                             IA NO. GA/5/2025
                                     In
                               EC/507/2016
                     J. H. INDUSTRIAL CORPORATION
                                     Vs
                         VIJENDRA KUMAR GOEL


 BEFORE:
 The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 21st January, 2026.

Appearance:

Mr. Sourojit Dasgupta, Adv.

Mr. Sounak Banerjee, Adv.

Ms. Ankita Baid, Adv.

Mr. S.G. Muskara, Adv.

...for decree holder

Mr. Balarko Sen, Adv.

Mr. Subrata Bhattacharyya, Adv.

...for Judgment Debtor

The Court :- Pursuant to the verbal directions of this Court prior to the

recess, the Learned Advocates representing the decree-holder as well as the

judgment-debtor has placed a list of names of the banks in which the

judgment-debtor presently has his account. Let the said list be kept on record.

The Learned Registrar, Original Side is to instruct the following banks

to furnish a report concerning the amount deposited in the respective account

numbers held by the judgment-debtor prior to the next date of hearing and to

file a compliance report to that effect.

               Bank Name                              Account No.

          Karur Vysya Bank Ltd.                    3114172000002816

             HDFC Bank Ltd.                         50100170030531

                                                    50200016044935

                   RBL                               309020310307

                                                     409001892148

           Union Bank of India                      301802010012485

                   DCB                              07921200000082

                                                    07941700000073

                                                    07911100008365

           Union Bank of India                      301001010036608

                ICICI Bank                           430001500815

               Federal Bank                          1200920000782

   Karur Vysya Bank (Shakespeare Sarani            3102135000006144
                 Branch)

     Oriental Bank of Commerce (Liluah              02142010042100

Branch)(Now Panjab National Bank) State Bank of India (Brabourne Road Branch) 62188821329

Yes Bank Ltd. 02883900000643

A copy of this order is to be placed before the learned Registrar,

Original Side by the Department for compliance.

Next date be fixed on 10th March, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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