Bhartia Steel And Engineering ... vs Dina Nath Parolia & Anr
2026 Latest Caselaw 185 Cal/2

Calcutta High Court

Bhartia Steel And Engineering ... vs Dina Nath Parolia & Anr on 20 January, 2026

ORDER SHEET                                                                 OD- 21


                       IN THE HIGH COURT AT CALCUTTA
                 EXTRA ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                     EOS/58/1987

              BHARTIA STEEL AND ENGINEERING CO.(PRIVATE) LTD
                                    VS
                         DINA NATH PAROLIA & ANR

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 20th January, 2026.

Appearance:

Ms. Madhupriya,Adv.

Mr. Aniruddha Sinha,Adv.

...For the plaintiff.

Mr. Sarosij Dasgupta, Adv.

Mr. Biswaroop Mukherjee,Adv.

Ms. Saheli Bose,Adv.

...For the defendant

Ms. Debjani Ray, Adv.

...For the Special Referee

The Court :- The report filed by the Learned Special Referee in compliance

with the order dated 12th December, 2024 passed by the co-ordinate Bench of

this Court be kept on record.

A copy of the same is to be served upon the Learned Advocate

representing the decree-holder as well as the judgment-debtors.

Liberty is granted to prefer a fresh application, if any.

Next date be fixed on 19th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM