Gopi Das Mimani & Ors vs Monika Daw & Ors
2026 Latest Caselaw 974 Cal/2

Calcutta High Court

Gopi Das Mimani & Ors vs Monika Daw & Ors on 16 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-9-10
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                               IA NO. GA/4/2018
                                In CS/244/2016

                           GOPI DAS MIMANI & ORS.
                                     Vs
                            MONIKA DAW & ORS.

                               IA NO. GA/10/2023
                                In CS/244/2016

                           GOPI DAS MIMANI & ORS.
                                     Vs
                            MONIKA DAW & ORS.



  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th February, 2026.

Appearance:

Mr. Debraj Sahoo, Adv.

Mr. Shameek Ray, Adv.

Mr. Aritra Pal, Adv.

...for the petitioner.

Mr. S. N. Mitra, Sr. Adv.

Mr. Sankarsan Sarkar, Adv. Mr. Aditya Kanodia, Adv.

Ms. S. Ahmed, Adv.

...for defendant no. 8.

The Court:- An accommodation is sought for by the learned Counsel for

the Plaintiffs to file appropriate application for substitution in view of death of

Plaintiff No. 1.

Liberty is given. The same shall be filed on or before the returnable date

subject to the law of limitation.

Adjourned to 25th March, 2026.

(SUGATO MAJUMDAR, J.) S.Seal