Emami Paper Mills Limited vs The Owners And Parties Interested In The
2026 Latest Caselaw 973 Cal/2

Calcutta High Court

Emami Paper Mills Limited vs The Owners And Parties Interested In The on 16 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

 OCD-3

                                  ORDER SHEET

                         IN THE HIGH COURT AT CALCUTTA
                             (ADMIRALTY JURISDICTION)
                               COMMERCIAL DIVISION
                                  ORIGINAL SIDE

                                EC-COM/384/2025
                              IA NO: GA-COM/1/2025

                          EMAMI PAPER MILLS LIMITED
                                     VS
                 THE OWNERS AND PARTIES INTERESTED IN THE
              VESSEL M V PH GIANG MINH IMO NO 9481623 AND ANR.

 BEFORE:
 The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th February, 2026.

Appearance:

Mr. Ratnanko Banerjee, Sr. Adv., Mr. Pranit Bag,Adv.

Mr. Rohit Mukherji,Adv. Ms. Sristi Barman Roy,Adv. Mr. Satyaki Mitra, Adv. Ms. Amani Kayan, Adv.

Mr. Ratul Deb Banerjee, for the petitioner

Mr. S.N. Mookherjee, Sr. Adv. (VC) Mr. Shaunak Mitra, Adv. Mr. Shubhrajyoti Mookerjee,Adv.

Mr. Viraj Gupta,Adv.

Ms. Sneha Goud, Adv.

Mr. Souvik Kundu, Adv.

for Judgment debtor no.2.

The Court: Submission on behalf of the plaintiff is resumed but could

not be concluded.

Let this matter retain its position in the list for being taken up as and

when the business of the Court permits.

(ARINDAM MUKHERJEE, J.)

Sb/