Laxmi Pat Surana vs Pantaloon Retail India Ltd. & Ors
2026 Latest Caselaw 927 Cal/2

Calcutta High Court

Laxmi Pat Surana vs Pantaloon Retail India Ltd. & Ors on 13 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-6,13


                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                         AP-COM/137/2024
                     [Old case no. AP/822/2016]

                      LAXMI PAT SURANA
                             VS
               PANTALOON RETAIL INDIA LTD. & ORS.


                            EC/457/2018
                         IA NO: GA/7/2025,
                             GA/8/2025,
                             GA/9/2025

                      LAXMI PAT SURANA
                             VS
               PANTALOON RETAIL INDIA LTD & ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 13th February, 2026.

Appearance:

Mr. Laxmi Pat Surana appears in person

Mr. Sabyasachi Chowdhury, Sr. Adv.

Mr. Rishad Medora, Adv. Mr. Naman Choudury, Adv. Ms. Pooja Chakraborty, Adv. Ms. Arti Bhattacharyya, Adv. Ms. Debomita Sadhu, Adv. Mr. Sagnik Aditya, Adv. Mr. Viraj Gupta, Adv.

...for the defendant nos. 2 & 3/award-debtor

The Court:-

AP-COM/137/2024 [Old case no. AP/822/2016]

GA-COM/2/2026 is filed by the Award-holder praying for

amendment of cause-title, particulars of which are given along with the

application.

Mr. Chowdhury, the Learned Senior Counsel appearing for the

Award-debtor seeks accommodation to file affidavit in opposition.

Let affidavit-in-opposition be filed within two weeks from date; reply

thereto, if any, be filed within one week thereafter.

The application will appear in the list on 13th March, 2026.

EC/457/2018

Let this matter appear on the returnable date.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)